M/S Sanjay Motor Driving School vs State Of Rajasthan Through Its ...
2023 Latest Caselaw 6411 Raj/2

[2023:RJ-JP:32447]

          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      BENCH AT JAIPUR

              S.B. Civil Writ Petition No. 21349/2018

M/s Sanjay Motor Driving School, Through Owner Mr. Sanjay
Kumar Jain At 4/14 New Housing Board, District Tonk Raj.
                                                                          ----Petitioner
                                         Versus
1.        State      Of      Rajasthan          Through          Its    Commissioner,
          Department Of Road And Transport, 409, Sahakar Marg,
          Jyoti Nagar, Lalkothi, Jaipur, Rajasthan.
2.        The Regional Transport Officer, Department Of Road And
          Transport, Jaipur Road, Ajmer, Rajasthan.
3.        District Transport Officer, Tonk, At Village Bhorkhandi
          Khurd, Tehsil Piplu, N.h.-12, Tonk, Rajasthan.
                                                                       ----Respondents

For Petitioner(s) : Mr. Kinshuk Jain For Respondent(s) : Mr. Jag Mohan Saxena Dr. Ganesh Parihar Mr. Niraj Kumar Bhatt Mr. Rupin Kala

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/11/2023

Counsel for the petitioner submits that the petitioner seeks

permission to withdraw the present writ petition with liberty to file

fresh one in case, need arises on the basis of fresh cause of

action.

Permission as sought for is allowed.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as withdrawn with liberty as

prayed for.

[2023:RJ-JP:32447] (2 of 2) [CW-21349/2018]

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stand dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/Gaurav Srivastava /118

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