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State Of Rajasthan vs M/S Wolkem Industries Limited
2023 Latest Caselaw 6408 Raj/2

Citation : 2023 Latest Caselaw 6408 Raj/2
Judgement Date : 2 November, 2023

Rajasthan High Court
State Of Rajasthan vs M/S Wolkem Industries Limited on 2 November, 2023
Bench: Ganesh Ram Meena
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 15038/2021

                                    State Of Rajasthan & Anr.
                                                                                                        ----Petitioners
                                                                          Versus
                                    M/s Wolkem Industries Limited
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Jaivardhan Singh Shekhawat for Major R.P.Singh (Sr. Adv.), AAG For Respondent(s) : Mr. Sandeep Singh Shekhawat

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/11/2023

Mr. Sandeep Singh Shekhawat, Adv. has put in appearance

on behalf of the respondent and prays for some time to file reply.

Respondent is allowed two weeks' time to file reply.

List this matter on 30.11.2023 for admission in the notice

served category.

(GANESH RAM MEENA),J

ARTI SHARMA/Gaurav Srivastava /36

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