Mangturam vs Omprakash And Ors ...
2023 Latest Caselaw 6393 Raj/2

                                   [2023:RJ-JP:32470]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 2521/2017

                                    Mangturam S/o Shri Gopalram, Indra Colony, Tehsile And District
                                    Alwar
                                                                                                            ----Petitioner
                                                                          Versus
                                    1.      Omprakash S/o Shri Radhysyam, Indra Colony, Alwar
                                    2.      Gopal S/o Shri Radhysyam, Jati Ki Bagichi, Alwar
                                    3.      Manoj Kumar S/o Shri Radhysyam, Jati Ki Bagichi, Alwar
                                    4.      Jagdish Prasad Dhar S/o Shri Hari Narayan, Charch Road
                                            Alwar
                                    5.      Assistant Engineer, Jaipur Vidut Vitran Nigam Limited,
                                            Vitra Second, Alwar Old Name Rajasthan Rajya
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Mohit Gupta For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/11/2023

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/Gaurav Srivastava/7

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