Gambheer Singh Son Of Vijaypal ... vs Smt. Machhala Wife Of Gambheer ...
2023 Latest Caselaw 6392 Raj/2

[2023:RJ-JP:32719]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            9811/2022

1.     Gambheer Singh Son Of Vijaypal Singh, Aged
       About 35 Years, Resident Of Ward No. 2,
       Usrani,       Police      Station,        Kumher,         District
       Bharatpur Presently Posted                    As     Constable,
       Rajasthan        Police,      Belt      No.       2041,      Police
       Station,        Jhallara,         Asp       Office,       District
       Headquarter, Salumbar Udaipur (Rajasthan).
2.     Vijaypal Son Of Khushiram, Aged About 68
       Years, Resident Of Ward No 2, Usrani, Police
       Station,          Kumher,            District         Bharatpur
       (Rajasthan).
3.     Smt. Sheela Devi Wife Of Vijaypal, Aged
       About 64 Years, Resident Of Ward No 2,
       Usrani,       Police      Station,        Kumher,         District
       Bharatpur (Rajasthan).
                                                         ----Petitioners
                                Versus
1.     Smt. Machhala Wife Of Gambheer Singh
       Daughter Of Guldori, Aged About 32 Years,
       Resident Of Ward No. 2 Usrani, Police Station,
       Kumher, District Bharatpur Presently Resident
       Of Khansurjapur, Police Station, Roopwas,
       District      Bharatpur        (Rajasthan)           Mobil     No.
       9982052274.
2.     Yuvraj @ Kanha Son Of Gambheer Singh,
       Aged About 12 Years, Minor Through His
       Natural Guardian His Mother Smt. Machhala
       Wife Of Gambheer Singh, Resident Of Ward
       No. 2 Usrani, Police Station, Kumher, District
       Bharatpur              Presently            Resident            Of
       Khansurjapur,            Police       Station,        Roopwas,
       District      Bharatpur        (Rajasthan)           Mobil     No.
       9982052274.


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                                    [2023:RJ-JP:32719]              (2 of 2)             [CRLMP-9811/2022]


                                                                                      ----Respondents

For Petitioner(s) : Mr. Pramod Kumar Saini, Adv., for Mr. Rajneesh Gupta, Adv.

For :

Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

02/11/2023

Learned counsel for petitioners submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /295

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