Smt Jeevani Devi Sharmaandanr vs Sambhar Agarwal Samaj ...
2023 Latest Caselaw 6389 Raj/2

                                   [2023:RJ-JP:32466]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 17259/2017

                                    1.      Smt. Jeevani Devi Sharma Alias Jeevan Shukla W/o Late
                                            Shri Nandkishore Sharma, At Present Residing At Kalyanji
                                            Ka Mandir, Devyani, Sambhar Lake, District Jaipur.
                                    2.      Omprakash Sharma Alias Yogesh Sharma S/o Late Shri
                                            Nandkishore Sharma, At Present Residing At Kalyanji Ka
                                            Mandir, Devyani, Sambhar Lake, District Jaipur.
                                                                                                        ----Petitioners
                                                                          Versus
                                    Sambhar Agarwal Samaj, Dhan Mandi, Sambhar Lake, District
                                    Jaipur, Through Authorized Signatory Shri Sanjay Kumar Talu
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Gajendra Singh Rathore For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/11/2023

Counsel for the petitioners submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the

petitioners, the present writ petition is dismissed as having

become infructuous.

Since the main petition has been dismissed, all other

pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/Gaurav Srivastava/9

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