Jagdish Prasad Sharma S/O Shri ... vs Roshanlal Sharma S/O Shri ...
2023 Latest Caselaw 6385 Raj/2

                                   [2023:RJ-JP:32509]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8317/2020

                                    Jagdish Prasad Sharma S/o Shri Bhikharam Sharma, Aged About
                                    55 Years, R/o Plot No. 237, Gali No. 8A, Moti Nagar, Queens
                                    Road, Jaipur.
                                                                                                            ----Petitioner
                                                                          Versus
                                    Roshanlal Sharma S/o Shri Haridwarilal Sharma, R/o Plot No.
                                    238, Gali No. 8A, Moti Nagar, Queens Road, Jaipur.
                                                                                                        ----Respondent

For Petitioner(s) : Ms. Shobha Sharma for Mr. Sunil Kumar Jain For Respondent(s) : Mr. Abdul Kalam Khan Mr. Ritesh Kumawat

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/11/2023

Counsel appearing for the petitioner seeks permission to

withdraw the present writ petition with liberty to raise all available

objections at the appropriate stage before the concerned Court.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn with liberty as prayed for.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stands dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA/Gaurav Srivastava /26

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