M/S Jagdamba Trading Company vs State Of Rajasthan ...
2023 Latest Caselaw 6376 Raj/2

                                   [2023:RJ-JP:32184]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               3818/2019

                                   M/s      Jagdamba           Trading         Company,           Through
                                   Proprietor Shyam Sundar Yadav S/o Shri Jagdish
                                   Prasad Yadav, R/o Hyundai Showroom, Dabla Road,
                                   Kotputli, District Jaipur, Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through Pp.
                                   2.     Richa Yadav W/o Shri Kamlesh Kumar Yadav,
                                          D/o     Shri     Ramkishore          Yadav,       R/o    Behind
                                          Hyundai Showroom, Dabla Road, Kotputli,
                                          District Jaipur, Raj.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Gaurav Singh Tanwar, Adv. For : Mr. Atul Sharma, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

01/11/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /514

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