Virat Nagar Thadi Thela And Others vs Shri Siddarth Mahajan And Others ...
2023 Latest Caselaw 6368 Raj/2

[2023:RJ-JP:32191]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

               S.B. Civil Contempt Petition No. 655/2016

                                            In

                     S.B. Civil Writ Petition No.1427/2016

1.       Virat Nagar Thadi Thela Sanchalak Sanghars Samiti Regd.
         Through Its President Shri Suresh Kumar Swami S/o
         Rameshwar Prasad, R/o 152, Shyam Colony, Near Ganesh
         Mandir, Ward No. 6, Virat Nagar, Jaipur
2.       Lalram Saini S/o Sh. Narain Saini
3.       Maliram Saini S/o Sh. Ramu Saini
4.       Balraj Saini S/o Sh. Ramu Saini
5.       Mahesh Chand Saini S/o Sh. Narain Saini
6.       Mukesh Saini S/o Sh. Narain Saini,
7.       Sitaram Saini S/o Sh. Phool Chand Saini
8.       Ashok Yogi S/o Sh. Jagdish Yogi
9.       Hansraj Saini S/o Sh. Surajmal Saini
10.      Shankar Lal Saini S/o Sh. Rameshwar Prasad Saini
11.      Jagdish Prasad Saini S/o Sh. Suala Saini
12.      Pooranmal Saini S/o Sh. Suala Saini
13.      Rohitash Saini S/o Sh. Narain Saini
14.      Suresh Kumar Swami S/o Sh. Rameshwar Prasad Saini
         All resident of Virat Nagar District Jaipur
                                                                     ----Petitioners
                                        Versus
1.       Shri Siddarth Mahajan IAS, Collector, Jaipur
2.       Dr. Rameshwar Singh, IPS, Superintendent Of Police,
         Jaipur Rural, Jaipur
3.       Mr. Purshottam Biyani, Director, Local Self Department,
         Govt. Of Raj Jaipur
4.       Mr. Ranjeet Godara, Sub Division Magistrate, Virat Nagar,
         Jaipur
5.       Mr. Suresh Meena, Executive Officer, Nagar Palika, Virat
         Nagar, Distrcit Jaipur
6.       Mr. Bharat Lal Meena, Station House Officer, P.S. Virat
         Nagar, Jaipur, Rural.

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                                    [2023:RJ-JP:32191]                       (2 of 2)                         [CCP-655/2016]


                                                                                       ----Respondents/Defendants

For Petitioner(s) : Mr. Chandra Shekhar for Mr. Sudhir Kumar Tiwari For Respondent(s) : Mr. Rajesh Maharshi, AAG with Mr. Udit Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

01/11/2023

Learned counsel for the petitioners submits that this

contempt petition is rendered infructuous.

The contempt petition is dismissed accordingly.

The notices are discharged.

(MAHENDAR KUMAR GOYAL),J

Manish/s-187

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