Smt. Shain Khan W/O Munwar Khan vs Baldev S/O Dayal ...
2023 Latest Caselaw 6364 Raj/2

                                   [2023:RJ-JP:32336]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Revision Petition No. 124/2022

                                   1.          Smt. Shain Khan W/o Munwar Khan, Resident Of Near
                                               Mohammad School, Mohammadi Colony, Shastri Nagar,
                                               Bhilwara (Raj.)
                                   2.          Ratan Lal S/o Shravan, Aged About 41 Years, Katwa Ka
                                               Bas, Gadota, Tehsil Mojmabad, District Jaipur (Raj.)
                                                                                          ----Petitioners/Defendant
                                                                          Versus
                                   1.          Baldev S/o Dayal, Aged About 57 Years,
                                   2.          Hagami W/o Dayal, Aged About 82 Years,
                                   3.          Chottu S/o Nimba, Aged About 42 Years,
                                   4.          Teju S/o Chonga, Aged About 60 Years, Resident Of
                                               Village Bewanja, Tehsil Nasirabad, District Ajmer (Raj.)
                                                                          .......Plaintiff no.1 to 4/Non-petitioner
                                   5.          Mineral Engineer, Office Mineral Engineer, Mines And
                                               Geology Department, Ajmer (Raj).
                                   6.          Registrar, Tehsil Office, Nasirabad, District Ajmer (Raj.)
                                   7.          The State Government Of Rajasthan, Through Tehsildar,
                                               Nasirabad, District Ajmer (Raj).
                                                    ----Defendant/Non-Petitioner/Proforma-Respondents

For Petitioner(s) : Mr. Deepak Khandelwal For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

01/11/2023

Learned counsel for the petitioners wants to withdraw this

revision petition.

The revision petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/172

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