Biyani Institute Of Science And ... vs State Of Rajasthan ...
2023 Latest Caselaw 10195 Raj

Rajasthan High Court - Jodhpur

Biyani Institute Of Science And ... vs State Of Rajasthan ... on 29 November, 2023

Bench: Arun Bhansali, Rajendra Prakash Soni

                                   [2023:RJ-JD:41244-DB]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                      D.B. Civil Writ Petition No. 12449/2023

                                   Biyani Institute Of Science And Management, R-4, Sector-3,
                                   Vidhyadhar Nagar, Jaipur, Pin-302039 Run And Managed By
                                   Biyani Shikshan Samiti,, R-4, Sector-3, Vidhyadhar Nagar, Jaipur,
                                   Pin-2338007, Rajasthan, Through Its Authorized Signatory, Mr.
                                   Pappu Choudhary S/o Shri Goma Ram Jat, Aged About 26 Years,
                                   Residing      At    Pindolai,     Post     Machwa,         Kalwar     Road,   Jaipur,
                                   Rajasthan.
                                                                                                          ----Petitioner
                                                                          Versus
                                   1.       State Of Rajasthan, Through Its Principal Secretary,
                                            Medical      And        Health      Department,            Government    Of
                                            Rajasthan, Government Secretariat, Jaipur (Rajasthan).
                                   2.       Rajasthan Technician University, Kota, Through Dean
                                            Akilgarh, Rawatbhata Road, Kota.
                                                                                                       ----Respondents


                                   For Petitioner(s)            :     Mr. Naved Khan Sindhi.
                                   For Respondent(s)            :



                                                 HON'BLE MR. JUSTICE ARUN BHANSALI

HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI

Judgment

29/11/2023

1. Learned counsel for the petitioner seeks withdrawal of the

writ petition with liberty to approach jurisdictional court.

2. In view of the submissions made the petition is dismissed as

withdrawn with liberty as aforesaid.

(RAJENDRA PRAKASH SONI),J (ARUN BHANSALI),J 45-arunp/-

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