Ravi Kumar Joshi S/O Om Prakash ... vs Bagirath Soni
2023 Latest Caselaw 2789 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 742/2016

                                   Ravi Kumar Joshi S/o Om Prakash Joshi
                                                                                                     ----Petitioner
                                                                      Versus
                                   Bagirath Soni
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Ravi Kumar Joshi, present in person For Respondent(s) : Mr. Subash Chand Sharma, Assistant Registrar, M.D.S. University, Ajmer

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

10/03/2023

Mr. Subash Chand Sharma prays for two weeks' time to

comply with the order dated 11.02.2016.

This Court has, vide order dated 11.02.2016, directed the

respondents to extend the petitioner same benefits as extended to

similarly situated Shri Jitendra Goswami vide judgment dated

25.09.2013.

It is very shocking and painful that despite lapse of more

than seven years, the directions have not been complied with.

However, in the interest of justice, the respondent is granted

an opportunity to purge the contempt, to ensure compliance of

the order dated 11.02.2016 and file compliance report on or

before next date failing which the suitable order may be passed

holding him guilty of contempt.

List the matter on 28.03.2023 as prayed.

(MAHENDAR KUMAR GOYAL),J

Sudha/108

Powered by TCPDF (www.tcpdf.org)