Shoaib Qureshi S/O Shareef ... vs State Of Rajasthan
2023 Latest Caselaw 2723 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Criminal Appeal No. 111/2023

                                    Shoaib Qureshi S/o Shareef Qureshi
                                                                                                          ----Appellant
                                                                        Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Appellant(s) : None present For Respondent(s) : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE ASHOK KUMAR JAIN

Order

08/03/2023

None present for the appellant.

Learned Public Prosecutor accepts notice on behalf of the

State-respondent.

The present appeal is preferred against order of conviction

and sentence dated 23.11.2022 passed by learned Special Judge

(POCSO) Act, No.2, Sikar in Special Sessions Case C.I.S. No. B.T.

No.60/2022.

Perused the judgment.

Admit.

Call for record.

Learned Public Prosecutor is directed to intimate the

complainant / victim through concerned S.H.O. regarding filing of

this appeal, if not already intimated.

List on 27.04.2023.

(ASHOK KUMAR JAIN),J

Ashwani/-56

Powered by TCPDF (www.tcpdf.org)