Mohammad Hussain S/O Shri Hazari ... vs Abdul Mazid S/O Gariba Khan
2023 Latest Caselaw 2717 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 11290/2020

                                   Mohammad Hussain S/o Shri Hazari (Since Died)
                                                                                                      ----Petitioner
                                                                       Versus
                                   Abdul Mazid S/o Gariba Khan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Mohammad Mustafa S/o mohammed Hussain Mr. Mohammad Hanif S/o Hazari For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/03/2023

Issue notice to the respondents. Rule is made returnable

within four weeks.

In the meanwhile, the parties are directed to maintain the

status quo with regard to possession as well as the record of the

land in question.

(GANESH RAM MEENA),J

ARTI SHARMA /4

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