Manohar Shankar Joshi And Ors vs Ganesh And Ors
2023 Latest Caselaw 2715 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 793/2017

                                   Manohar Shankar Joshi And Ors
                                                                                                      ----Petitioner
                                                                       Versus
                                   Ganesh And Ors
                                                                                                    ----Respondent

Connected With S.B. Civil Writ Petition No. 11643/2015 Riya Raj Irrigation Ministerial

----Petitioner Versus Ganesh Andors

----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

08/03/2023

Issue fresh notice to the unserved-respondent No.7.

List these matters after six weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /11-12

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