Ramswaroop Saini vs Smt Bhaga Devi And Ors
2023 Latest Caselaw 2669 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 6885/2018

                                   Ramswaroop Saini
                                                                                                     ----Petitioner
                                                                      Versus
                                   Smt Bhaga Devi And Ors
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/03/2023

Matter comes upon an application (IA No.1/2023) filed by

the applicant for early listing of the case.

For the reasons mentioned in the application(IA No.1/2023),

the same is allowed.

List this matter on 24.03.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /22

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