Asmina Wife Of Iklas vs Tahira Khan Wife Of Mohammad ...
2023 Latest Caselaw 2656 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 14020/2021

                                   Asmina Wife Of Iklas
                                                                                                     ----Petitioner
                                                                      Versus
                                   Tahira Khan Wife Of Mohammad Zubair
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

03/03/2023

Let notices be awaited further for a period of two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /21

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