Smt Kamli Devi vs State Of Raj And Ors
2023 Latest Caselaw 2618 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 10318/2018

                                   Smt Kamli Devi
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Raj And Ors
                                                                                                     ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Anil Mehta AAG with Mr. Yashodhar Pandey

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023 Mr. Anil Mehta AAG with Mr. Yashodhar Pandey submit that they are filing an additional affidavit in the Registry today.

List the matter after two weeks.

(GANESH RAM MEENA),J

Sharma Nk/56

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