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Manoj Kumar S/O Ram Sahai vs The State Of Rajasthan
2023 Latest Caselaw 2609 Raj/2

Citation : 2023 Latest Caselaw 2609 Raj/2
Judgement Date : 2 March, 2023

Rajasthan High Court
Manoj Kumar S/O Ram Sahai vs The State Of Rajasthan on 2 March, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 10895/2020

                                   Manoj Kumar S/o Ram Sahai
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Anil Mehta, AAG with Ms. Archana & Mr. Amaru Vishnoi

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

Petitioner is directed to serve copy of the petition in the

Office of Mr. Anil Mehta, learned Additional Advocate General

appearing for Respondent No.1 to 4 and submit receipt in the

Registry.

On submission of receipt, service be treated as complete.

(GANESH RAM MEENA),J

ARTI SHARMA/47

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