Ramesh Chand Meena Son Of Shri ... vs State Of Rajasthan
2023 Latest Caselaw 2605 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 7587/2021

                                   Ramesh Chand Meena Son Of Shri Shyonarayan Meena
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Bharat Singh Gurjar, Dy.G.C.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

The matter comes upon an application (IA No.1/2023) filed

by the applicant for early listing of the case.

For the reasons mentioned in the application (IA No.1/2023),

the same is allowed.

List this matter on 17.03.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /37

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