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Smt. Shakuntala Devi Widow Of Late ... vs The District Collector
2023 Latest Caselaw 2595 Raj/2

Citation : 2023 Latest Caselaw 2595 Raj/2
Judgement Date : 2 March, 2023

Rajasthan High Court
Smt. Shakuntala Devi Widow Of Late ... vs The District Collector on 2 March, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 7014/2019

                                   Smt. Shakuntala Devi Widow Of Late Shri Kalyan Pal Singh
                                                                                                         ----Petitioner
                                                                          Versus
                                   The District Collector
                                                                                                       ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Akshay Sharma, AGC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

Mr. Akshay Sharma, AGC seeks two weeks' time to file reply

to the writ petition.

Prayer is allowed.

List this matter after three weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /10

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