Agrawal Premium Hotels Private ... vs State Of Rajasthan
2023 Latest Caselaw 2558 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 9271/2021

                                   Agrawal Premium Hotels Private Limited
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Udit Sharma for Mr. Rajesh Maharshi, AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/03/2023

The report of service of notice has not been received so far

and is still awaited. However, Mr. Rajesh Maharshi, AAG has filed

power on behalf of Respondents No.2, 3 & 4.

Petitioner is directed to serve copy of the writ petition in the

Office of Mr. Anil Mehta, AAG for Respondent No.1 and shall

submit receipt in the Registry.

On filing of the receipt from the Office of learned Additional

Advocate General, Mr. Anil Mehta, the service shall be treated as

complete.

List this matter after four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /11

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