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Biyani Sikshan Samiti vs State Animal Husbandry Ors
2023 Latest Caselaw 2557 Raj/2

Citation : 2023 Latest Caselaw 2557 Raj/2
Judgement Date : 1 March, 2023

Rajasthan High Court
Biyani Sikshan Samiti vs State Animal Husbandry Ors on 1 March, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 19045/2017

                                   Biyani Sikshan Samiti
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Animal Husbandry Ors
                                                                                                   ----Respondent

For Petitioner(s) : Dr. Rajeev Biyani, Biyani Shikshan Samiti For Respondent(s) : Ms. Sheetal Mirdha, AAG with Mr. Praveen Singh

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/03/2023

List this matter after one week.

(GANESH RAM MEENA),J

ARTI SHARMA /66

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