Virendra Kumar Mahavar Son Of Shri ... vs Rajasthan State Industrial ...
2023 Latest Caselaw 2551 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 15528/2019

                                   Virendra Kumar Mahavar Son Of Shri Madan Lal Mahavar
                                                                                                           ----Petitioner
                                                                        Versus
                                   Rajasthan State Industrial               Development              And    Investment
                                   Corporation Limited (Riico)
                                                                                                      ----Respondent

Connected With S.B. Civil Writ Petition No. 14970/2019 Virendra Kumar Mahavar S/o Shri Madan Lal Mahavar

----Petitioner Versus Rajasthan State Industrial Development And Investment Corporation Limited

----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/03/2023

List these matters after two weeks.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA/112-113

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