Citation : 2023 Latest Caselaw 2550 Raj/2
Judgement Date : 1 March, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 7143/2020
Babu Lal Sharma S/o Late Shri Om Prakash Sharma
----Petitioner
Versus
Sharvan Lal Sharma S/o Late Shri Shyola @ Shyonarayan
Sharma
----Respondent
For Petitioner(s) : None present For Respondent(s) : None present
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
01/03/2023
Issue fresh notice to the sole respondent.
List this case after four weeks.
(GANESH RAM MEENA),J
ARTI SHARMA /10
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