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Kuka Ram And Anr vs Gajanand And Ors. ...
2023 Latest Caselaw 2258 Raj

Citation : 2023 Latest Caselaw 2258 Raj
Judgement Date : 16 March, 2023

Rajasthan High Court - Jodhpur
Kuka Ram And Anr vs Gajanand And Ors. ... on 16 March, 2023
Bench: Yogendra Kumar Purohit

[2023/RJJD/006687]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civ.cros.obj.miscapp No. 5/2010

1. Kuka Ram S/o Mangilal Jat, aged about 39 years, Resident of Village Bardod, Tehsil Hamirgarh, District Bhilwara.

(Driver)

2. Sattar Mohammad S/o Ahmed Noor Mansoori, Resident of Village Bardod, Tehsil Hamirgarh, District Bhilwara.

(Owner of offending vehicle)

----Petitioner Versus

1. Gajanand S/o Mangilal Lohar,

2. Smt. Lali Devi W/o Gajanand Lohar,

Both residents of Village Bardod, Tehsil Hamirgarh, District Bhilwara.

3. Manager, ICICI General Insurance Company Limited, Bhilwara through the manager, ICICI Lombard General Insurance Co. Ltd. Bodway Business Centre, 6th Floor, Near law garden near Pentaloon Alis Bridge, Ahmedabad.

                                        (Insurance Company)
                                                                   ----Respondent


For Petitioner(s)           :     None
For Respondent(s)           :     None



HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

16/03/2023

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[2023/RJJD/006687] (2 of 2) [CCOMA-5/2010]

ds ek/;e ls fuLrkj.k djok;k tk pqdk gSA chek dEiuh jkf'k vnk;xh djus gsrq jkthukes ls rS;kj gks xbZ FkhA ,slh lwjr esa MªkbZoj o okgu ekfyd dh vksj ls izLrqr bl Øksl vkWCtsD'ku vihy dks yafcr j[ks tkus dk dksbZ vkSfpR; ugha gSA vr% flfoy fofo/k vihy la[;k [email protected] dk fuLrkj.k yksd vnkyr esa jkthukes ls gks tkus ls ;g Øksl vkWCtsD'ku vihy [kkfjt dh tkrh gSA

(YOGENDRA KUMAR PUROHIT),J

39-mayank/-

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