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State Of Rajasthan vs Suresh Kumar S/O Shri Mangilal
2023 Latest Caselaw 84 Raj/2

Citation : 2023 Latest Caselaw 84 Raj/2
Judgement Date : 3 January, 2023

Rajasthan High Court
State Of Rajasthan vs Suresh Kumar S/O Shri Mangilal on 3 January, 2023
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Criminal Death Reference No. 1/2022

                                   State Of Rajasthan
                                                                                                      ----Petitioner
                                                                       Versus
                                   Suresh Kumar S/o Shri Mangilal
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal (Db) No. 48/2022 Suresh Kumar Son Of Shri Mangilal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Fahad Hasan For State : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

03/01/2023

No one has put in appearance on behalf of the appellants.

Let the matters remain on board for hearing.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /26-27

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