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Tehsildar Son Of Sahab Singh vs State Of Rajasthan
2023 Latest Caselaw 77 Raj/2

Citation : 2023 Latest Caselaw 77 Raj/2
Judgement Date : 3 January, 2023

Rajasthan High Court
Tehsildar Son Of Sahab Singh vs State Of Rajasthan on 3 January, 2023
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 171/2021

                                    Tehsildar Son Of Sahab Singh
                                                                                                     ----Appellant
                                                                      Versus
                                    State Of Rajasthan
                                                                                                   ----Respondent

Connected With D.B. Criminal Appeal (Db) No. 156/2021 Ravi @ Ravikaran @ Bhaisahab S/o Raghunandan

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Arvind Kumar Arora in CRLAD No.171/2021 Mr. Kapil Gupta in CRLAD No.156/2021 For State : Mr. Javed Choudhary, AGA Mr. Yogesh Singhal for Complainant in CRLAD No.156/2021

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR Order

03/01/2023

Mr. Arvind Kumar Arora, Adv. has put in appearance on

behalf of the appellant in Criminal Appeal No.171/2021. He has

been appointed by the Rajasthan State Legal Services Authority,

Jaipur Bench, Jaipur.

Registrar (Judicial) is directed to provide copy of memo of

appeal and judgment to Mr. Arvind Kumar Arora, Advocate.

List after two weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

Amit/12-13

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