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Baxter Sushil John Son Of Shri V.S ... vs Smt. Bartha David Wife Of Shree ...
2023 Latest Caselaw 63 Raj/2

Citation : 2023 Latest Caselaw 63 Raj/2
Judgement Date : 2 January, 2023

Rajasthan High Court
Baxter Sushil John Son Of Shri V.S ... vs Smt. Bartha David Wife Of Shree ... on 2 January, 2023
Bench: Inderjeet Singh
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 16375/2022

                                   Baxter Sushil John Son Of Shri V.s John
                                                                                                     ----Petitioner
                                                                      Versus
                                   Smt. Bartha David Wife Of Shree G.w. David
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Manish K Sharma Mr. Sagar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

02/01/2023

Heard counsel for the petitioner.

Learned counsel for the petitioner relied upon judgment

passed by Hon'ble Supreme Court in the matter of G. Shashikala

(Died) Through L.Rs. Vs. G. Kalawati Bai (Died) Through L.R. &

Ors. in Civil Appeal No. 3969-3970/2019.

In that view of the matter, issue notice to the respondents,

returnable on 3.2.2023.

Meanwhile, Court below is directed not to pass a final

judgment.

(INDERJEET SINGH),J

ANAND TANWAR /80

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