Laxman Singh vs State Of Rajasthan
2023 Latest Caselaw 591 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17579/2022

Laxman Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Avin Chhangani.

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

13/01/2023

Issue notice. Issue notice of the stay petition also, returnable

on 07.02.2023.

In the meanwhile, the promotion granted to the respondents

No.6 to 8 shall remain subject to the outcome of the present writ

petition.

(VINIT KUMAR MATHUR),J 26-AnilSingh/-

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