Citation : 2023 Latest Caselaw 553 Raj
Judgement Date : 12 January, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Appeal No. 52/2023
Mangal Singh
----Appellant Versus State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Gaurav Maru For Respondent(s) : Mr. Vikram Sharma, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
12/01/2023
Issue notice.
Learned Public Prosecutor accepts notice on behalf of
respondent No.1- State.
Issue notice to respondent No.2, returnable within one week.
Let notice be served upon respondent No.2 through SHO,
Police Station Anadra, District Sirohi, who will ensure the personal
service of notice upon the respondent No.2 positively by the next
date.
(VIJAY BISHNOI),J Surabhii/250-
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