Pramod Kumar vs State Of Rajasthan Through Pp
2023 Latest Caselaw 55 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 428/2015

                                   Pramod Kumar
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr. Ashvin Garg For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

02/01/2023

Arguments heard.

Judgment is reserved.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /16

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