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Nasir Khan S/O Late Mohammed Sabir ... vs State Of Rajasthan
2023 Latest Caselaw 494 Raj/2

Citation : 2023 Latest Caselaw 494 Raj/2
Judgement Date : 13 January, 2023

Rajasthan High Court
Nasir Khan S/O Late Mohammed Sabir ... vs State Of Rajasthan on 13 January, 2023
Bench: Pankaj Bhandari, Manoj Kumar Garg
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Habeas Corpus Petition No. 373/2022

                                   Nasir Khan S/o Late Mohammed Sabir Khan
                                                                                                      ----Petitioner
                                                                      Versus
                                     State Of Rajasthan, and Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Pratyush Choudhary For Respondent(s) : Mr. S.S. Hasan, Sr. Adv. with Mr. Syed Kashif Hussain Mr. Kuldeep Singh Meena For State : Ms. Alka Bhatnagar, Addl.G.A. with Mr. Surendra Singh Inpector, SHO, Lalkothi, Jaipur

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/01/2023

1. It is informed by counsel for the petitioner that he has filed

the affidavit.

2. Office is directed to check and tag the same with the file.

3. Respondent No.5 is directed to appear before the Court on

the next date along with her children.

4. List this matter on 16.01.2023.

(MANOJ KUMAR GARG),J (PANKAJ BHANDARI),J

ARTI SHARMA /1

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