The State Of Rajasthan vs Rajasthan Tax Board
2023 Latest Caselaw 492 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5918/2021

The State Of Rajasthan

----Petitioner Versus Rajasthan Tax Board

----Respondent

For Petitioner(s) : Mr. Girish Sankhala. For Respondent(s) : Ms. Sejal Sharma.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

11/01/2023

Learned counsel for the petitioner prays for and is granted

last opportunity to do the needful in the matter as counsel for the

respondent insist that issue raised in the present writ petition is

squarely covered by the Division Bench judgment of this Court.

List the petition on 23.01.2023.

Interim order is extended till then.

(ARUN BHANSALI),J 190-Rmathur/-

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