Avdhesh Kumar Soni vs State Of Raj And Ors
2023 Latest Caselaw 468 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 13219/2018

                                    Avdhesh Kumar Soni
                                                                                                          ----Petitioner
                                                                          Versus
                                    State Of Raj And Ors
                                                                                                       ----Respondents

For Petitioner(s) : Mr.Raghunandan Sharma For Respondent(s) : Ms.Archana for Mr.Anil Mehta, AAG

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

12/01/2023

Learned counsel for the respondent State - Ms.Archana,

appearing on behalf of learned Additional Advocate General -

Mr.Anil Mehta, submits that though time was sought by her earlier

for seeking instructions in the matter as whether case of the

petitioner is covered by the judgment passed by this Court in SB

Civil Writ Petition No.16922/2019 (Mukesh Kumar Sharma

& Ors. Vs. State of Rajasthan & Ors.), however, she needs

some more time to seek instructions.

Let this case be listed on 01 st February, 2023, as prayed by

learned counsel for the respondent.

(ASHOK KUMAR GAUR),J

Preeti Asopa /44

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