Bangali Ram vs The Director, Elementary ...
2023 Latest Caselaw 239 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4706/2020

Bangali Ram

----Petitioner Versus The Director, Elementary Education

----Respondent

For Petitioner(s) : Mr. R.P. Saini For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

06/01/2023

Let the defects pointed out by the office be removed within a

period of two weeks failing which the writ petition shall

automatically be dismissed without reference to the Court.

(VINIT KUMAR MATHUR),J 49-praveen/-

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