Legal Representatives Of Mohd. ... vs Lal Mohammad
2023 Latest Caselaw 238 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16099/2019

Legal Representatives Of Mohd. Saddiq S/o Abdul Sattar,

----Petitioner Versus Lal Mohammad

----Respondent

For Petitioner(s) : Mr. Narendra Thanvi For Respondent(s) : Mr. Darshan jain

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

06/01/2023

List the matter on 09.02.2023.

(VINIT KUMAR MATHUR),J 83-nitin/-

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