M/S Pnc Infratech Ltd.-Jain ... vs Union Of India Through General ...
2023 Latest Caselaw 215 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Arbitration Application No. 49/2021

                                    M/s Pnc Infratech Ltd.-Jain Construction Co. (Jv)
                                                                                                             ----Petitioner
                                                                            Versus
                                    Union Of India Through General Manager, North Western
                                    Railway.
                                                                                                         ----Respondent

For Petitioner(s) : Mr. Susshil Daga For Respondent(s) : Mr. Anand Sharma

HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL

Order

06/01/2023

As agreed by the parties, list after a month.

In the meantime, learned counsel for the petitioner

may seek clarification of the judgment and order dated

21.09.2022 passed in S.B. Arbitration Application No.48/2021.

(PANKAJ MITHAL),CJ

ANIL KUMAR GOYAL, P.S./JKP-18

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