Babulal Son Of Shri Gopal vs State Of Rajasthan
2023 Latest Caselaw 208 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 188/2022

                                    Babulal Son Of Shri Gopal
                                                                                                     ----Appellant
                                                                      Versus
                                    State Of Rajasthan
                                                                                                   ----Respondent

For Appellant(s) : Mr. Harendra Singh Mr. J.S. Rathore For Respondent(s) : Mr. Javed Choudhary, Addl. Govt. Adv.

Mr. Saurabh Poonia

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

06/01/2023

Matter has come upon an application for suspension of

sentence.

With the consent of parties matter has been taken up for

hearing.

Application for suspension of sentence (No.1672/2022) is

disposed of as not pressed.

Arguments heard.

Judgment reserved.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ashu /59

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