Balmukund vs Payal
2023 Latest Caselaw 184 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 911/2022

Balmukund

----Appellant Versus Payal

----Respondent Connected With D.B. Civil Misc. Appeal No. 910/2022 Balmukund

----Appellant Versus Payal

----Respondent

For Appellant(s) : Mr. T.R.S. Sodha For Respondent(s) : --

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

05/01/2023

There is no reason to pass any stay on the impugned

judgment and decree rendered by the Family Court. Thus, the stay

applications filed along with the respective misc. appeals are

dismissed.

List for hearing in due course.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J 24-Sudhir Asopa/-

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