Rajasthan High Court - Jodhpur
Mukesh Kumar Poonia vs The State Of Rajasthan on 5 January, 2023
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 19515/2022
1. Mukesh Kumar Poonia S/o Balwant Singh, Aged About 36
Years, R/o Village Thirpali Bari, Tehsil Rajgarh, District
Churu, Rajasthan.
2. Vidhyadhar S/o Bhawar Lal, Aged About 36 Years, R/o
Ward No.3, Sarpanch Bas, Bhukhredi, District Churu,
Rajasthan.
3. Seema Kumari Regar D/o Ratan Lal Regar, Aged About 31
Years, R/o 13, Village Pur, Regar Mohalla, Pansal, District
Bhilwara, Rajasthan.
4. Manmohan Singh Charan S/o Arjun Singh Charan, Aged
About 29 Years, R/o Village Jalwana, Tehsil Merta
City,district Nagaur, Rajasthan.
5. Mohammed Mazhar Baig S/o Shareef Baig, Aged About 31
Years, R/o Vpo Bahated, Tehsil Malarna Dungar, District
Sawai Madhopur, Rajasthan.
6. Mohammed Adil Shirvani S/o Abdul Quadir Shirvani, Aged
About 31 Years, R/o Shirvani Mohalla, Jhajhari Baag Ke
Pass, Ward No. 1, Bolni, District Sawai Madhopur,
Rajasthan.
7. Asif Khan S/o Alamgeer, Aged About 99 Years, R/o Village
Berkhandi, Tehsil Bamanwas, District Sawai Madhopur,
Rajasthan, Rajasthan.
8. Mohammed Amjad Khan S/o Mohammed Usman, Aged
About 31 Years, R/o 199 Jama Masjid Ke Paas, Bahted,
Tehsil Malarna Dungar, District Sawai Madhopur,
Rajasthan.
9. Mahammad Tasleem S/o Vakeel Ahmmad, Aged About 32
Years, R/o Udai Kalan, Tehsil Gangapur City, District
Sawai Madhopur, Rajasthan.
10. Hemlata Gohil D/o Babu Singh Gohil, Aged About 99
Years, R/o 924 Purviya Mohalla, Bhagwat Garh, Chouth
Ka Barwara, District Sawai Madhopur, Rajasthan.
11. Sanjay Pal S/o Ramavtar, Aged About 39 Years, R/o Near
Sultana Road, Loyal, District Jhunjhunu, Rajasthan.
12. Amit Kumar Verma S/o Radheshyam Verma, Aged About
29 Years, R/o Kahtik Mohalla Suket, Tehsil Ramganj
Mandi, District Kota, Rajasthan.
(2 of 4) [CW-19515/2022]
13. Shyam Lal Bairwa S/o Jagan Lal Bairwa, Aged About 99
Years, R/o 453 Bairwa Mohalla, Sop, District Karoli,
Rajasthan.
14. Rajendra Prasad Acharya S/o Mool Chand Acharya, Aged
About 42 Years, R/o Chirana, Nawalgarh, District
Jhunjhunu, Rajasthan.
15. Rajendra Kumar Jangid S/o Ramjee Lal, Aged About 41
Years, R/o Nehru Colony, Lalsot, District Dausa,
Rajasthan.
16. Pavan Kumar Verma S/o Bal Chand, Aged About 31 Years,
R/o Koli Mohalla, Aklera, District Jhalawar, Rajasthan.
17. Pravin Yadav S/o Shishupal Yadav, Aged About 29 Years,
R/o 165 Panchmukhi Balaji Ke Samne, District Jhalawar,
Rajasthan.
18. Dinesh Kumar Dangi S/o Prabhu Lal Dangi, Aged About
30 Years, R/o Village Gopalpura, Post Rijnon, Tehsil
Bakani, District Jhalawar, Rajasthan.
19. Shakil S/o Abdul Majeed, Aged About 39 Years, R/o
Jharjhari Bag Ke Pass, Bonli, District Sawai Madhopur,
Rajasthan.
20. Kamlesh Jhanjhar D/o Rameshwar Lal, Aged About 32
Years, R/o Choudhary Jhanjhoro Ki Dhani, Sursura,
Kishangarh, District Ajmer, Rajasthan.
21. Kamlesh Kumari Gurjar D/o Bhairu Lal Gurjar, Aged About
32 Years, R/o 37, Ward No.8, Odhandha, Bundi, District
Bundi, Rajasthan.
22. Sunita Meena D/o Moti Lal Meena, Aged About 33 Years,
R/o Bhimganj, Tehsil Hindoli, Bundi, District Bundi,
Rajasthan.
23. Anita Bai Jat D/o Ramdayal Choudhary W/o Siyaram
Choudhary, Aged About 34 Years, R/o Village And Post
Darda Hind, District Tonk, Rajasthan.
24. Jyoti Roi D/o Mukund Lal Roi, Aged About 42 Years, R/o
New Kotwali Ke Piche, Agrasen Colony, District Jhalawar,
Rajasthan.
25. Rama Choudhary D/o Dayaram Choudhary, Aged About
31 Years, R/o Meer Nagar, Sankhna, District Tonk,
Rajasthan.
26. Geeta Devi Ghaushlaya D/o Bhanwar Lal Ghaushlaya W/o
Prem Singh Choudhary, Aged About 30 Years, R/o Dhani
(3 of 4) [CW-19515/2022]
Buradkan, 421 Jhag, District Jaipur, Rajasthan
27. Yashwant Kumar S/o Mohan Lal, Aged About 32 Years, R/
o House No. 2 Aadarsh School Ke Pass, Ramganj Mandi,
District Kota, Rajasthan.
28. Sunita Jat D/o Puranmal Jat, Aged About 28 Years, R/o
Ward No.8, Village Chatarura, Tehsil Bansur District Alwar,
Rajasthan.
29. Rasal Bai Meena D/o Nathoo Lal Meena, Aged About 32
Years, R/o Village Latoda, Post Galad Kanla, Tehsil Bonli,
District Sawai Madhopur, Rajasthan.
30. Rajesh Kumar S/o Dulichand, Aged About 37 Years, R/o
Village And Post Haripura, Tehsil Surajgarh, District
Jhunjhunu, Rajasthan.
31. Heena Koushar D/o Shabbir Mohammad, Aged About 30
Years, R/o Talab Ki Pal Ke Pass, Badnore, Bhilwara District
Bhilwara, Rajasthan.
----Petitioners
Versus
1. The State Of Rajasthan, Through Secretary, Medical And
Family Welfare Department, Rajasthan, Jaipur.
2. The Director (Non Gazette), Medical And Family Welfare
Department, Rajasthan, Jaipur.
----Respondents
For Petitioner(s) : Mr. Hans Raj Nimbar
For Respondent(s) : -
JUSTICE DINESH MEHTA
Order
05/01/2023
1. Learned counsel for the petitioners submits that the
petitioners would feel satisfied if a direction is issued to the
respondents to decide their representation dispassionately in the
light of the judgments dated 08.02.2012 rendered in the case of
Ashok Kumar Baser Vs. State of Rajasthan & Ors. (SBCWP
(4 of 4) [CW-19515/2022]
No.6707/2007) and dated 10.7.2017 rendered in the case of Om
Prakash Beniwal Vs. State of Rajasthan & Anr. (SBCWP
No.8204/2014).
2. In view of the aforesaid, the present writ petition is disposed
of with the direction to the respondents to decide petitioners'
representation in the light of the judgments passed by this Court
in the cases of Ashok Kumar Baser and Om Prakash Beniwal
(supra).
3. For the purpose aforesaid, the petitioners may file a fresh
representation along with all relevant material including copies of
the judgments aforesaid along with certified copy of the order
instant, within a period of two weeks from today. The respondents
are directed to consider petitioners' representation in accordance
with law, within a period of four weeks thereafter.
4. It is made clear that aforesaid direction to decide the
petitioners' representation has been issued only with a view to
ensure expeditious redressal of petitioners' grievance. The same
may not be construed to be an order to decide the representation
in a particular manner.
5. The stay application also stands disposed of accordingly.
(DINESH MEHTA),J
85-pooja/-
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