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Gopal Mandal And Anr vs State Of Rajasthan Through Pp
2023 Latest Caselaw 137 Raj/2

Citation : 2023 Latest Caselaw 137 Raj/2
Judgement Date : 4 January, 2023

Rajasthan High Court
Gopal Mandal And Anr vs State Of Rajasthan Through Pp on 4 January, 2023
Bench: Pankaj Bhandari, Birendra Kumar
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 746/2016

                                   Gopal Mandal And Anr
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through Pp
                                                                                                    ----Respondent

For Appellant(s) : Mr. Sarthak Saxena for Mr. Rajneesh Gupta For Respondent(s) : Mr. G.S. Rathore, G.A.-cum-AAG

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

04/01/2023

Time is sought on behalf of the appellant.

List this matter after four weeks.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /7

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