Kapil Puniya vs State Of Rajasthan
2023 Latest Caselaw 1205 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 847/2022

Kapil Puniya

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. J.S. Choudhary Sr. Adv. assisted by Mr. Pradeep Choudhary For Respondent(s) : Mr. Gaurav Singh, PP Dr. RDSS Kharlia

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

30/01/2023

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 113-neha/-

Powered by TCPDF (www.tcpdf.org)