Chainsukh vs State Of Rajasthan
2023 Latest Caselaw 111 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 206/2018

Chainsukh

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Kalu Ram Bhati For Respondent(s) : Mr. R.R. Chhapparwal, Public Prosecutor

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

04/01/2023

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

Abhishek Kumar S.No.88

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