Bagda Ram vs State Of Rajasthan
2023 Latest Caselaw 106 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Writ Petition No. 9/2023

Bagda Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Laxmi Devi For Respondent(s) : Mr. Anil Joshi, GA-cum-AAG assisted by Mr. Pallav Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

04/01/2023

Let copy of the writ petition be supplied to Mr. Anil Joshi,

AAG who may file reply by the next date of hearing. Mr. Joshi is

directed to place on record the latest status report.

List on 06.01.2023.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

Surabhii/84-

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