Pappu @ Ramjilal S/O Kishanlal vs State Of Rajasthan
2023 Latest Caselaw 1058 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 265/2019

                                   Pappu @ Ramjilal S/o Kishanlal
                                                                                                     ----Appellant
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Appellant(s) : Mr. Rinesh Gupta with Mr. Saurabh Pratap Singh For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

Mr. Harendra Singh Sinsinwar with Mr. Jaswant Singh Rathore

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANIL KUMAR UPMAN

Order

31/01/2023

Arguments heard and concluded.

Judgment reserved.

(ANIL KUMAR UPMAN),J (PANKAJ BHANDARI),J

CHARU SONI /30

Powered by TCPDF (www.tcpdf.org)