Ritesh Solanki vs The State Of Rajasthan
2023 Latest Caselaw 101 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Habeas Corpus Petition No. 2/2023

Ritesh Solanki

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Surya Prakash Sharma For Respondent(s) : Mr. AR Malkani for Mr. MA Siddiqui, GA-cum-AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

04/01/2023

A week's time is granted to remove the defects.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

Surabhii/87-

Powered by TCPDF (www.tcpdf.org)