Citation : 2023 Latest Caselaw 100 Raj
Judgement Date : 4 January, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Second Appeal No. 61/2022
Omprakash S/o Maganiram Sharma, Aged About 50 Years, Gita Bai Prajapat Aakarsada Vale Ke Makan Me, Near Reliance Tower, Badadham, Vivekanand Nagar, Bhilwara
----Appellant Versus Hari Lal S/o Pyarchand Suvalka, Near Krishna Tiles, Vinod Bhawan, Sukhadiya Circle, Bhilwara
----Respondent
For Appellant(s) : Mr. Bharat Devasee For Respondent(s) : Mr. Rakesh Arora
HON'BLE MS. JUSTICE REKHA BORANA
Order
04/01/2023
Heard learned counsel for the parties on stay application.
The present one is a case wherein leave to defend was
granted to the appellant-defendant on a condition of deposit of the
principal amount of Rs.2,30,000/-. The said amount was not
deposited by the defendant and ultimately, the suit was decreed in
favour of the respondent-plaintiff for an amount of Rs.3,91,000/-
along with the interest at the rate of 6% on the principal amount
of Rs.2,30,000/- from the date of filing of the suit, that is,
17.08.2017.
The first appellate Court directed the appellant to deposit an
amount of Rs.1,50,000/- and the execution of the decree was
stayed by the first appellate Court. The said amount as directed
was deposited by the defendant at the relevant point of time.
(2 of 2) [CSA-61/2022]
The present second appeal was admitted on 13.09.2022
while framing the substantial questions of law.
As no order was passed on the stay application, heard on the
stay application.
The operation and execution of the judgments and decrees
dated 21.07.2018 and 24.12.2021 shall remain stayed subject to
the appellant depositing an amount of Rs.1,21,400/- with the trial
Court within a period of two months from the date of the present
order. The amount, on being deposited, be disbursed to the
plaintiff decree-holder.
The stay application as well as the application under Section
151 of the Code of Civil Procedure are disposed of accordingly.
List the appeal for hearing in due course.
(REKHA BORANA),J 29-AnilKC/Abhishek/-
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