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Sunil Panchal S/O Shri ... vs State Of Rajasthan
2023 Latest Caselaw 2147 Raj/2

Citation : 2023 Latest Caselaw 2147 Raj/2
Judgement Date : 13 February, 2023

Rajasthan High Court
Sunil Panchal S/O Shri ... vs State Of Rajasthan on 13 February, 2023
Bench: Uma Shanker Vyas
                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                              S.B. Criminal Appeal No. 2599/2022

                                   Sunil Panchal S/o Shri Premshankar
                                                                                            ----Appellant
                                                                   Versus
                                   State of Rajasthan & Anr.
                                                                                      ----Respondents

For Appellant(s) : Mr. Surendra Sharma, Adv.

                                   For                      : Mr. Shyam Prakash Sharma,
                                   Respondent(s)              P.P.



HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

13/02/2023

Issue notice to the complainant-respondent

No.2.

Learned Public Prosecutor is directed to ensure

compliance of Section 15-A(3) of the Scheduled

Castes and the Scheduled Tribes (Prevention of

Atrocities) Act, 1989.

List after two weeks.

(UMA SHANKER VYAS),J

DANISH USMANI /107

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