Ramavtar @ Chintu vs State Of Rajasthan Through P P ...
2023 Latest Caselaw 1770 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 664/2017

                                   Ramavtar @ Chintu
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through P P
                                                                                                    ----Respondent

For Appellant(s) : Mr. Rajesh Sharma with Mr. Jitendra Choudhary For Respondent(s) : Mr. Atul Sharma, Dy. GA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BHUWAN GOYAL

Order

07/02/2023

It is informed by learned Dy. GA that intimation was

sent to the victim's resident but report is that they have left the

village 8-10 years ago. Report is taken on record.

Arguments heard.

Judgment is reserved.

(BHUWAN GOYAL),J (PANKAJ BHANDARI),J

Chandan/41

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