Manish Batra S/O Shri M.L. Batra vs State Of Rajasthan (2023:Rj-Jp:39779)
2023 Latest Caselaw 6753 Raj/2

Rajasthan High Court

Manish Batra S/O Shri M.L. Batra vs State Of Rajasthan (2023:Rj-Jp:39779) on 14 December, 2023

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2023:RJ-JP:39779]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 3320/2019

                                    1.      Manish Batra S/o Shri M.l. Batra, R/o 401, Vaishali
                                            Retreat, Adjoining Pratap Nagar, Vaishali Nagar, Jaipur
                                            West.
                                    2.      Sushil Kumar Verma S/o Late Shri Shobha Ram Varma,
                                            R/o 20006, Reem Plaza Building, Buhaira Corniche,
                                            Sharjah (Uae).
                                    3.      Gaurav Soni S/o Sushil Kumar Verma, R/o 20006, Reem
                                            Plaza Building, Buhaira Corniche, Sharjah (Uae). All The
                                            Directors Of Joymax Colonizers And Developers Private
                                            Limited A-174, Vidhut Nagar, Ajmer Road, Jaipur, Raj.
                                                                                           ----Accused/Petitioners
                                                                       Versus
                                    1.      State Of Rajasthan, Through PP
                                                                                                      Respondent

2. Vijay Singh Panwar S/o Shri Babu Singh, R/o 131 K Block, Narayan Vihar Gopalpura Bypass, Jaipur.

----Complainant/Respondent

For Petitioner(s) : Mr. Neeraj Sharma For Respondent(s) : Mr. Laxman Meena, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

14/12/2023

Learned counsel for the petitioners wants to withdraw this

criminal miscellaneous petition.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/968

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